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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(k) in The Indo-Tibetan Border Police Force Act, 1992

(k)knowingly does any act calculated to imperil the success of the Force or the military, navy or air force of India or any forces co-operating therewith or any part of such forces, shall, on conviction by a Force Court, be liable to suffer death or such less punishment as is in this Act mentioned.