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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(17) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(17)In case of an out-break of an epidemic of infectious disease the doctor of the institution will work with zeal and public spirit to deal with the situation and abide by such instructions as may be issued by the Director.