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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(a) in Himachal Pradesh General Sales Tax Act, 1968

(a)[ to prescribe the limit of capital investment for the purposes of clause (p) of section 2: [Clause (a) renumbered as clause (aa) and new clause (a) inserted vide Act No. 14 of 1994 (Sec. 7).]