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State of Bihar - Section

Section 18 in The Bihar Private Forest Act, 1947

18. Powers of Forest Settlement Officer.

- For the purposes of such inquiry the Forest Settlement Officer may exercise the following powers, that is to say-
(a)power to enter, by himself or any officer authorised by him for the purpose, upon any land and to survey, demarcate and make a map of the same, and
(b)the powers of a Civil Court in the trial of suits