Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(2) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964 (2)The Board may, after considering the objections (if any) preferred under sub-section (1), withdraw, modify or confirm the notice.
