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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(1) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(1)The Ambaji Pilgrimage Tourism Authority shall secure planned development of the Pilgrimage Tourism development area and take steps to provide basic infrastructure and measures for effective management thereof.