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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(p) in The West Bengal Schools (Control of Expenditure) Act, 2005

(p)"teacher" means an Assistant Teacher or any other person, holding a teaching post in a school on a regular and whole-time basis and is paid from the fund under the control of the State Government and includes a Headmaster or a Headmistress;