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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(xii) in The Alipurduar University Act, 2018

(xii)to frame rules relating to the courses of Post-graduate Studies and the division of subjects in 'regard thereto including interdisciplinary or multidisciplinary integrated courses in selected subjects and to recommend to the Executive Council the making of Regulations in this regard;