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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

State of Andhra Pradesh - Subsection

Section 49(5)(b) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(b)The Presiding Officer shall open the packets just before the commencement of the continuation poll in the presence of such persons as may be present at the polling station and commence such poll precisely at the hour fixed therefor in the order passed by the Election Authority under clause (a) of sub-rule (3).