Section 2(24) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018
(24)"partnership" shall have the same meaning as assigned to it in section 4 of the Jammu and Kashmir State Partnership Act, Samvat, 1996 and shall include a limited liability partnership formed and registered under the Limited Liability Partnership Act, 2008 (Central Act No. 6 of 2009) ;
