Delhi High Court - Orders
Bla - S&P (Jv) vs Executive Engineer, National Highway ... on 15 April, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 396/2020 & I.A. 2889/2020
BLA - S&P (JV) ..... Petitioner
Through: Mr. Aditya Guha, Advocate.
versus
EXECUTIVE ENGINEER, NATIONAL
HIGHWAY DIVISION, ROAD CONSTRUCTION
DEPARTMENT, PURNIA ..... Respondent
Through: Mr. Azmat M. Amanullah & Ms.
Nitya Sharma, Advocates. [M:-
9810612316]
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 15.04.2024
List on 16.04.2024.
PRATEEK JALAN, J
APRIL 15, 2024
'pv'/
This is a digitally signed order.
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