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Delhi High Court - Orders

Bla - S&P (Jv) vs Executive Engineer, National Highway ... on 15 April, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~13
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           O.M.P. (COMM) 396/2020 & I.A. 2889/2020

                                                      BLA - S&P (JV)                                                                ..... Petitioner
                                                                                         Through:                Mr. Aditya Guha, Advocate.

                                                                                         versus

                                                      EXECUTIVE ENGINEER, NATIONAL
                                                      HIGHWAY DIVISION, ROAD CONSTRUCTION
                                                      DEPARTMENT, PURNIA                     ..... Respondent
                                                                   Through: Mr. Azmat M. Amanullah & Ms.
                                                                            Nitya Sharma, Advocates. [M:-
                                                                            9810612316]

                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                                         ORDER
                                          %                                              15.04.2024

                                                      List on 16.04.2024.


                                                                                                                            PRATEEK JALAN, J
                                          APRIL 15, 2024
                                          'pv'/




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/04/2024 at 01:03:08