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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2)(vi) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(vi)standardize and regulate' trade charges, market practices and customary methods of sale and purchase of specified agricultural produce;