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Delhi High Court - Orders

Sanvik Engineers India Pvt.Ltd & Anr vs Government Of National Capital ... on 22 October, 2021

Author: Yashwant Varma

Bench: Yashwant Varma

$~8 & 9 (2020)
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 5627/2020 and CM No. 20379/2020 (stay)
      SANVIK ENGINEERS INDIA PVT.LTD & ANR. ..... Petitioners
                   Through: Mr.Ishan Sanghi, Adv.

                          versus

      GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
      DELHI THROUGH ITS DEPARTMENT OF URBAN
      DEVELOPMENT & ANR.                     ..... Respondents
                  Through: Mr.Anupam       Srivastava,     ASC,
                           GNCTD with Mr.Dhairya Gupta,
                           Adv. for R-1 & 2.
                          WITH
+     W.P.(C) 7887/2020, CM Nos. 25859/2020 (stay) & 7950/2021
      (amendment of petition)

      SH AJAY SINGHAL                                    ..... Petitioner
                   Through:            Mr.Ishan Sanghi, Adv.
                          versus

      GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
      DELHI & ORS.                            ..... Respondents
                   Through: Mr.Rishikesh Kumar, ASC with
                            Mr.Premsagar Pal, Adv.

      CORAM:
      HON'BLE MR. JUSTICE YASHWANT VARMA
              ORDER

% 22.10.2021 [VIA VIDEO CONFERENCING] Having heard learned counsel for the parties and since the Court is apprised that a similar matter is to come up on 13.01.2022, let these petitions be also included on the board of that date.

The petitioners may file their replies to the counter affidavits filed on these matters on or before the next date of hearing.

Interim order granted earlier to continue till the next date of hearing.

YASHWANT VARMA, J.

OCTOBER 22, 2021 SU