Delhi High Court - Orders
Sanvik Engineers India Pvt.Ltd & Anr vs Government Of National Capital ... on 22 October, 2021
Author: Yashwant Varma
Bench: Yashwant Varma
$~8 & 9 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5627/2020 and CM No. 20379/2020 (stay)
SANVIK ENGINEERS INDIA PVT.LTD & ANR. ..... Petitioners
Through: Mr.Ishan Sanghi, Adv.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI THROUGH ITS DEPARTMENT OF URBAN
DEVELOPMENT & ANR. ..... Respondents
Through: Mr.Anupam Srivastava, ASC,
GNCTD with Mr.Dhairya Gupta,
Adv. for R-1 & 2.
WITH
+ W.P.(C) 7887/2020, CM Nos. 25859/2020 (stay) & 7950/2021
(amendment of petition)
SH AJAY SINGHAL ..... Petitioner
Through: Mr.Ishan Sanghi, Adv.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS. ..... Respondents
Through: Mr.Rishikesh Kumar, ASC with
Mr.Premsagar Pal, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 22.10.2021 [VIA VIDEO CONFERENCING] Having heard learned counsel for the parties and since the Court is apprised that a similar matter is to come up on 13.01.2022, let these petitions be also included on the board of that date.
The petitioners may file their replies to the counter affidavits filed on these matters on or before the next date of hearing.
Interim order granted earlier to continue till the next date of hearing.
YASHWANT VARMA, J.
OCTOBER 22, 2021 SU