Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 170 in Nagaland Excise Rules

170. Minimum distance between shops.

- In rural areas the distance between excise shops of the same description should not, except for special reasons, be less than five kms.