Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18 in The Orissa Nurses and Midwives Registration Act, 1938 18. Bar to suits in respect of acts done under this Act. - No act done in exercise of any power conferred by this Act on the State Government or the Council or the Registrar be questioned in any Civil Court.
