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Madhya Pradesh High Court

Smt. Jyoti vs The State Of Madhya Pradesh on 6 February, 2018

1 THE HIGH COURT OF MADHYA PRADESH Case No._____________of ______________ Gwalior, Dated : 06.02.2018 Due to paucity of time, the matters are adjourned as under:

Serial Numbers Next date of listing 1, 5 to 9, 12, 14 to 18, 67 to 69 Next week 19 to 38, 70 After two weeks 39 to 66 After four weeks Interim order, if any, passed earlier shall continue till next date of listing.

(SANJAY YADAV) JUDGE pwn* Digitally signed by PAWAN KUMAR