Himachal Pradesh High Court
Dharam Singh vs . Managing Director Hrtc And Another on 23 September, 2022
Bench: Sabina, Sushil Kukreja
Dharam Singh Vs. Managing Director HRTC and another .
Ex. Petition No. 325 of 2021 23.09.2022 Present: Mr. Varun Chandel, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the petitioner has stated that order passed by this Court has been duly complied with, r Hence, no further directions are required to be passed.
( Sabina ) Judge ( Sushil Kukreja ) September 23, 2022 Judge (ravinder) ::: Downloaded on - 26/09/2022 20:04:00 :::CIS