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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(2)(q) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(q)[ any scheme approved by the Government for the benefit of retrenched workmen and other workmen affected by closure of industrial establishments.] [Inserted by the Amendment Act 6 of 2004.]