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Principal Commissioner Of Income Tax ... vs Index Securities Pvt. Ltd. on 5 July, 2018

Bench: Abhay Manohar Sapre, Uday Umesh Lalit

     ITEM NO.1+54                    COURT NO.11                SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Item No.1:
     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15993/2018

     (Arising out of impugned final judgment and order dated 04-09-2017
     in ITA No. 570/2017 passed by the High Court of Delhi at New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) II        Petitioner(s)

                                          VERSUS

     INDEX SECURITIES PVT. LTD.                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.68982/2018-CONDONATION OF DELAY
     IN FILING and IA No.68984/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     WITH
     Diary No(s). 17869/2018
     (FOR ADMISSION and I.R. and IA No.76093/2018-CONDONATION OF DELAY
     IN FILING and IA No.76094/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 18633/2018
     (FOR ADMISSION and I.R. and IA No.80013/2018-CONDONATION OF DELAY
     IN FILING and IA No.80014/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 19503/2018
     (FOR ADMISSION and I.R. and IA No.76866/2018-CONDONATION OF DELAY
     IN FILING and IA No.76868/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Diary No(s). 19603/2018
     (FOR ADMISSION and I.R. and IA No.80029/2018-CONDONATION OF DELAY
     IN FILING and IA No.80030/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     With
     Item No.54:
     Diary No(s). 20848/2018
     (IA No.84607/2018-CONDONATION OF DELAY IN FILING
     IA No.84608/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)
Signature Not Verified


     Date : 05-07-2018 These matters were called on for hearing today.
Digitally signed by
ANITA MALHOTRA
Date: 2018.07.06
17:28:10 IST
Reason:




                                           1
CORAM :
          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
          HON'BLE MR. JUSTICE UDAY UMESH LALIT


For Petitioner(s)   Mr.   K.Radhakrishnan,Sr.Adv.
                    Ms.   Niranjana Singh,Adv.
                    Mr.   Rajat Nair,Adv.
                    For   Mrs. Anil Katiyar, AOR

For Respondent(s)


          UPON hearing the counsel the Court made the following
                             O R D E R

Delay condoned.

Issue notice.

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER 2