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State of Madhya Pradesh - Section

Section 20 in The M.P. Water (Prevention and Control of Pollution) Rules, 1975

20. Form of budget estimates.

(1)The budget in respect of the year next ensuing showing the estimated receipts and expenditure of the State Board shall be prepared in Forms I, II, III and IV and submitted to the State Government.
(2)The estimated receipts and expenditure shall be accompanied by the revised budget estimates for the current year.
(3)The budget shall, as far as may be, based on the account heads specified in Schedule II.