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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(12)(ii) in The Bengal Money-Lenders Act, 1940

(ii)by a co-operative life insurance society, co-operative society, insurance company, life assurance company,[Life Insurance Corporation of India,] [Words Inserted by W.B. Act W.B. Act 21 of 1965.] mutual insurance company, provident insurance society or provident society or from a provident fund;