Madhya Pradesh High Court
Kishore Parikha vs Smt.Nalini Javeri on 21 January, 2016
-1- CRA NO.357[2013. CRR No.34712013 & CRR No.62812013 21.01.2016: Shri Ashish Gupta, learned Counsel for the appellant/husband. Shri A.S. Rathore, learned Counsel for the respondent/wife.
Counsel for the appellant seeks a short adjournment. List on 02.02.2016. (MRS.S.R.WAGHMARE) JUDGE hk/