Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 239] [Entire Act] State of Gujarat - Subsection Section 239(3) in The Gujarat Panchayats Act, 1993 (3)Where any such officer or person attends any such meeting he shall be paid such allowances at such rates as may be prescribed.
