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[Cites 0, Cited by 0] [Section 356] [Entire Act]

State of Rajasthan - Subsection

Section 356(3) in Rajasthan Panchayati Raj Rules, 1996

(3)The Best Panchayat Samiti shall be adjudged by a Committee constituted at Divisional Level. They shall get an incentive grant for development works as under :I Rs. 5.00 lakhsII Rs. 3.00 lakh .III Rs. 2.00 lakh