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State of Madhya Pradesh - Section

Section 24 in The M.P. Panchayat (Procedure of Meeting and Conduct of Business) Rules, 1994

24. Irrelevance or repetition.

- The Chairperson after having called the attention to Panchayat to the conduct of an office-bearer who persists in irrelevant or in tedious repetitions cither of his own arguments or of the arguments used by other office-bearers in debate, may direct him to discontinue his speech.