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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Maharashtra - Subsection

Section 96(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)The University shall institute all or any of the following courses of studies leading to the following degrees as shall be determined by the Academic Council by regulations subject to the approval of the Executive Council and the State Council : -
(a)In the Faculty of Agriculture,-