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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(a) in Tamil Nadu Forest Act, 1882

(a)prescribe the routes by which alone timber may be imported into, and exported from, the [State of Tamil Nadu] [Substituted for the expression 'Presidency of Madras' by the Tamil Nadu. Adaptation of Laws Order, 1970, which ms deemed to have come into force on the 14th January 1969.];