Supreme Court - Daily Orders
Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 20 October, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.33 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.18570/2017
(Arising out of impugned final judgment and order dated 09-03-2017
in WPC No. 477/2014 passed by the High Court of Delhi at New Delhi)
CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS. Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI & ORS. Respondent(s)
WITH
SLP(C) No. 18576-18577/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.49864/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.49859/2017-PERMISSION TO
FILE SLP and IA No.49869/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 19267-19270/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.47637/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.47634/2017-PERMISSION TO
FILE SLP and IA No.47635/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 3816-3821/2018 (XIV)
Date : 20-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Sumit R. Sharma, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Sateesh Galla, Adv.
Mr. C.Raghavendren, Adv.
Mr. Saurabh Gupta, Adv.
Ch. Leela Sarveswar, Adv.
Mr. N. Rajaraman, AOR
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
Signature Not Verified
Mr. Md. Rashid Saeed, AOR
Digitally signed by
Neetu Khajuria
Date: 2023.10.21
Mr. Vivek Sarin, Adv.
12:51:17 IST
Reason: Mr. Rashid Saeed, Adv.
Mr. Satish C Kaushik, Adv.
Mr. Dibya Prashant Singh, Adv.
Ms. Divyanshi Singh, Adv.
Ms. Khushboo Jahan, Adv.
Ms. Farha Naaz, Adv.
Mr. Vikram Singh, AOR
Mr. S. K. Bagaria, Sr. Adv.
Mr. Ranjay Kumar Dubey, Adv.
Ms. Tanvi Nigam, Adv.
Mr. Vaibhav Shrivastav, Adv.
Ms. Arundhati Katju, Adv.
Ms. Shristi Borthakur, Adv.
Ms. Ritika Meena, Adv.
Mrs. Priya Puri, AOR
Mr. K.m.nataraj, A.S.G.
Mr. Devashish Bharukha, Adv.
Ms. Rekha Pandey, Adv.
Mr. Arkaj Kumar, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Yuvraj Sharma, Adv.
Mr. Dr. Arun Kumar Yadav, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Jayant Tripathi, Adv.
Ms. Nayantara Roy, Adv.
Mr. Biju P Raman, AOR
Ms. Nayanthara Roy, Adv.
Mr. Jayanth Tripathi, Adv.
Mr. C. K. Sasi, AOR
Ms. Nayantara Roy, Adv.
Ms. Meena K Poulose, Adv.
Ms. Kanu Priya, Adv.
Mr. Jasmeet Singh, AOR
Mr. Mahinder Singh Hura, Adv.
Mr. Divjot Singh Bhatia, Adv.
Mr. Saif Ali, Adv.
Mr. Pushpendra Singh Bhadoriya, Adv.
Ms. Rusheet Saluja, Adv.
Mr. Vijay Sharma, Adv.
Mr. Arshad Malik, Adv.
Mr. Ravindra Sadanand Chingale, AOR
UPON hearing the counsel the Court made the following
O R D E R
At request, list the matters on any Tuesday after four weeks.
(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)