Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 20 October, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.33                             COURT NO.15                     SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.18570/2017

     (Arising out of impugned final judgment and order dated 09-03-2017
     in WPC No. 477/2014 passed by the High Court of Delhi at New Delhi)

     CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS.                 Petitioner(s)

                                                VERSUS

     GOVT. OF NCT OF DELHI & ORS.                                      Respondent(s)

     WITH
     SLP(C) No. 18576-18577/2017 (XIV)
     (FOR ADMISSION and I.R. and IA No.49864/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.49859/2017-PERMISSION TO
     FILE SLP and IA No.49869/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS)

     SLP(C) No. 19267-19270/2017 (XIV)
     (FOR ADMISSION and I.R. and IA No.47637/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.47634/2017-PERMISSION TO
     FILE SLP and IA No.47635/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS)

     SLP(C) No. 3816-3821/2018 (XIV)

     Date : 20-10-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)             Mr. Sumit R. Sharma, AOR
                                   Mr. Fuzail Ahmad Ayyubi, AOR

                                   Mr. Sateesh Galla, Adv.
                                   Mr. C.Raghavendren, Adv.
                                   Mr. Saurabh Gupta, Adv.
                                   Ch. Leela Sarveswar, Adv.
                                   Mr. N. Rajaraman, AOR

                                   Mr. Raj Bahadur Yadav, AOR

     For Respondent(s)
Signature Not Verified
                                   Mr. Md. Rashid Saeed, AOR
Digitally signed by
Neetu Khajuria
Date: 2023.10.21
                                   Mr. Vivek Sarin, Adv.
12:51:17 IST
Reason:                            Mr. Rashid Saeed, Adv.
                                   Mr. Satish C Kaushik, Adv.
                                   Mr. Dibya Prashant Singh, Adv.
                                   Ms. Divyanshi Singh, Adv.
                                   Ms. Khushboo Jahan, Adv.
                   Ms. Farha Naaz, Adv.

                   Mr. Vikram Singh, AOR

                   Mr. S. K. Bagaria, Sr. Adv.
                   Mr. Ranjay Kumar Dubey, Adv.
                   Ms. Tanvi Nigam, Adv.
                   Mr. Vaibhav Shrivastav, Adv.
                   Ms. Arundhati Katju, Adv.
                   Ms. Shristi Borthakur, Adv.
                   Ms. Ritika Meena, Adv.
                   Mrs. Priya Puri, AOR

                   Mr. K.m.nataraj, A.S.G.
                   Mr. Devashish Bharukha, Adv.
                   Ms. Rekha Pandey, Adv.
                   Mr. Arkaj Kumar, Adv.
                   Ms. Swarupama Chaturvedi, Adv.
                   Mr. Yuvraj Sharma, Adv.
                   Mr. Dr. Arun Kumar Yadav, Adv.
                   Mr. Shreekant Neelappa Terdal, AOR

                   Mr. Raj Bahadur Yadav, AOR

                   Mr. Jayant Tripathi, Adv.
                   Ms. Nayantara Roy, Adv.
                   Mr. Biju P Raman, AOR
                   Ms. Nayanthara Roy, Adv.

                   Mr. Jayanth Tripathi, Adv.
                   Mr. C. K. Sasi, AOR
                   Ms. Nayantara Roy, Adv.
                   Ms. Meena K Poulose, Adv.

                   Ms. Kanu Priya, Adv.
                   Mr. Jasmeet Singh, AOR
                   Mr. Mahinder Singh Hura, Adv.
                   Mr. Divjot Singh Bhatia, Adv.
                   Mr. Saif Ali, Adv.
                   Mr. Pushpendra Singh Bhadoriya, Adv.
                   Ms. Rusheet Saluja, Adv.
                   Mr. Vijay Sharma, Adv.
                   Mr. Arshad Malik, Adv.

                   Mr. Ravindra Sadanand Chingale, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

At request, list the matters on any Tuesday after four weeks.

  (KRITIKA TIWARI)                                 (MALEKAR NAGARAJ)
SENIOR PERSONAL ASSISTANT                         COURT MASTER (NSH)