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Supreme Court - Daily Orders

Supreme Court Bar Clerks Association vs Union Of India Ministry Of Law And ... on 29 August, 2016

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

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     ITEM NO.33                           COURT NO.1                 SECTION PIL(W)

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)              No(s).   959/2014

     SUPREME COURT BAR CLERKS ASSOCIATION                            Petitioner(s)

                                                   VERSUS

     UNION OF INDIA AND ORS.                                         Respondent(s)

     (with office report)


     Date : 29/08/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)              Mr.   D.A.Dave, Sr. Adv.
                                    Mr.   C.U.Singh, Sr. Adv.
                                    Mr.   Mohan V.Katarki, Adv.
                                    Mr.   Deepak Prakash, Adv.
                                    Mr.   Chinmoy Khaladkar, Adv.
                                    Mr.   Vishnu Shankar, Adv.
                                    Ms.   Shruti Srivastava, Adv.
                                    Mr.   Abhishek Puri, Adv.
                                    Mr.   P.N.Puri, Adv.
                                    Mr.   Taneev Dhiya, Adv.
                                    Mr.   Subhash Chaandran, Adv.
                                    Ms.   Usha Nandini. V,Adv.


     For Respondent(s)              Mr.   P.S.Narasimha, ASG,
                                    Mr.   Ashok K.Srivastava, Adv.
                                    Mr.   M.Rambabu, Adv.
                                    Mr.   M.K.Maroria, Adv.
                                    Ms.   Arunima Dwivedi, Adv.
                                    Mr.   Sunil Mathew, Adv.
Signature Not Verified
                                    Mr.   Raj Bahadul, Adv.
                                    Mr.   D.S.Mahra, Adv.
Digitally signed by
SHASHI SAREEN
Date: 2016.09.05
16:33:51 IST
Reason:


                                    Mr. Ardhendumauli Kumar Prasad,Adv.
                                    MS. Taruna Ardhendumauli Prasad, Adv.
              2

Mr. Nirmal Kumar Ambastha, Adv.
Mr. Namit Saxena, Adv.
Mr. Jaydip Pati, Adv.

Mr.   Sapam Biswajit Meitei, Adv.
Mr.   Naresh Kumar Gaur, Adv.
Ms.   Linthoingambi Thongam, Adv.
Mr.   Z.H.Isaac Haiding, Adv.
Mr.   Ashok Kumar Singh,Adv.

Mr. C. D. Singh,Adv.
MS. Sakshi Kakkar, Adv.

Mr. C. K. Sasi,Adv.
Mr. Manukrishnan, Adv.

Mr. Atul Jha, Adv.
Mr. Sandeep Jha, Adv.
Mr. Dharmendra Kumar Sinha,Adv.

Mr. Gopal Singh,Adv.
Mr. Rituraj Biswas, Adv.
MS. Varsha Poddar, Adv.

Mr. Guntur Prabhakar,Adv.
MS. Prerna Singh, Adv.

Mr. Ajay Kapur, AAG,
Mr. Milind Kumar,Adv.
Mr. Anirudh Singh, Adv.

Mr. M. Yogesh Kanna,Adv.
Ms. Nithya, Adv.

Mr. Nishant Ramakantrao Katneshwarkar,Adv.

Mr. Sankar Ch. Ghosh, Adv.
MS. Reshmi Rea Sinha, Adv.
Mr. Parijat Sinha,Adv.

Mr.   Pragyan Sharma, adv.
Mr.   Shikhar Garg, Adv.
Mr.   P. V. Yogeswaran,Adv.
Mr.   Ganesh Bapu, Adv.

Mr. Ranjan Mukherjee,Adv.
Mr. S.C.Ghosh, Adv.
Mr. K.V.Kharlyngdoh, Adv.

Mr. Ravi Prakash Mehrotra,Adv.
              3




Mr. Rudreshwar Singh, Adv.
Mr. Samir Ali Khan,Adv.

MS. Geeta Luthra, AAG,
Mr. Ujjwal Jain, Adv.
Mr. Sanjay Kumar Visen,Adv.

Mr. Sibo Sankar Mishra,Adv.

Mr. Sunil Fernandes,Adv.
Ms. Astha Sharma, Adv.
Mr. Puneeth K.G., Adv.

Mr.   Tapesh Kumar Singh,Adv.
Mr.   Mohd. Waquas, Adv.
Mr.   Aditya P.Singh, Adv.
Mr.   Chirag Balsara, Adv.
Mr.   Kartikeya Desai, Adv.

Mr. V. G. Pragasam,Adv.
Mr. Prabu Ramasubramanian, Adv.

Mr. V. N. Raghupathy,Adv.

MS. Aruna Mathur, Adv.
Mr. Yusuf Khan, Adv.
Mr.Avneesh Arputham, Adv.
MS. Anuradha Arputham, Adv.
M/s Arputham,Adv.
Aruna & Co.,Adv.

M/s Corporate Law Group,Adv.

Mr. K.V.Jagdishvaran, Adv.
Ms. G. Indira,Adv.

Ms. Hemantika Wahi,Adv.
Ms. Aagam Kaur, Adv.
MS. Mamta Singh, Adv.

Mr. S.Udaya Kumar Sagar, Adv.
Mr. Baskula Athik, Adv.

Mr.   Edward Belho, AAG,
Ms.   K. Enatoli Sema,Adv.
Mr.   Amit Kumar Singh, Adv.
Mr.   K.Luikang Michael, Adv.
MR.   Elix Gangmei, Adv.
                                 4

                    Ms. Diksha Rai, Adv.
                    Mr. Shuvodeep Roy, Adv.


                    Mr. Suryanarayan Singh, Adv.
                    Ms. Pragati Neekhra,Adv.


                    Ms. Rachana Srivastava,Adv.
                    Ms. Monika, Adv.
                    Mr. Sukrit Kapoor, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Some of the respondents-States have already filed their counter affidavits while some others remain to do so. Those who have not yet filed their counter affidavits may do the same within six weeks.

Learned counsel for Union of India submits that he will take instructions whether a uniform law to cover the subject can be recommended by the UOI as the subject in question falls within the concurrent list. We also request Mr. Mukul Rohatgi, Ld. Attorney General for India to assist us in the matter keeping in view the fact that the issue raised concerns Advocates' clerks who are a part of serving the legal system in the country.

Post after the needful is done.

(Shashi Sareen)                                    (Veena Khera)
  AR-cum-PS                                        Court Master