Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Maharashtra - Section Section 41 in The Maharashtra Village Panchayats Act, 1959 41. [Suspension of Sarpanch or Upa-Sarpanch. - Deleted by Maharashtra 2 of 1982, Section 2.
