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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. Harijan and Social Welfare Gazetted Officers Service Rules, 1991

(1)When direct recruitment is to be made through the Commission on the basis of interview, application for being considered for selection shall be invited by the Commission in the prescribed form.