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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(x) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(x)the classification of market functionaries for grant of licences, regulation of licences under this Act, the persons required to take out license. The forms in which and terms and conditions subject to which such licenses shall be issued or renewed;