Madhya Pradesh High Court
M/S Premco Rail Engineers Ltd vs Indian Institute Of Technology Of ... on 25 February, 2022
Author: Vivek Rusia
Bench: Vivek Rusia
1 The High Court Of Madhya Pradesh AC No. 14 of 2022 (M/S PREMCO RAIL ENGINEERS LTD Vs INDIAN INSTITUTE OF TECHNOLOGY OF INDORE) Indore, Dated : 25-02-2022 Ms. Poorva Mahajan, learned counsel for the Petitioner.
As prayed list on 11.03.2022.
(VIVEK RUSIA) JUDGE ajit AJIT Digitally signed by AJIT KAMALASANAN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, postalCode=452001, st=Madhya Pradesh, KAMALAS 2.5.4.20=156c9cedca1b74d671db9f220a5e3e d6cba241effad892107d95ef0a1afc55b4, pseudonym=CFDFD9C36711CA738F527A5D 61A1EE901C09EF29, ANAN serialNumber=7F0BEE2D78BD57DA058F3247 441C87E7E0817FB61F5E2ABCAEE63CAAA7B3 B9FF, cn=AJIT KAMALASANAN Date: 2022.02.26 17:55:24 +05'30'