Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 18 in Assam Education Department Rules and Orders 18. "Head of an Institution" means the officer-in-charge of the Institution such as Principal of a college, Headmaster, Headmistress or Head Pandit of a school.
