Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 58 in The Orissa Ayurvedic Medicine Act, 1960 58. Repeal of Act 7 of 1916 in so far as it relates to the Ayurvedic system of medicine. - The Indian Medical Degrees Act, 7 of 1916 in so far as it relates to the Ayurvedic system of medicine, is hereby repealed.
