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Madhya Pradesh High Court

M/S Narmada Transmission Pvt Ltd vs Madhya Pradesh Poorv Kshetra Vidyut ... on 2 March, 2020

Author: Sanjay Yadav

Bench: Sanjay Yadav

                                                                      1                                  AR-41-2019
                                           The High Court Of Madhya Pradesh
                                                       AR-41-2019
                                    (M/S NARMADA TRANSMISSION PVT LTD Vs MADHYA PRADESH POORV KSHETRA VIDYUT VITRAN
                                                                   CO LTD AND OTHERS)

                                  5
                                  Jabalpur, Dated : 02-03-2020
                                          Mr. Kapil Duggal, learned counsel for the petitioner.
                                          Heard on admission.
                                          Admit.
                                          Issue notices to the respondents by registered A/D on payment of

process fee within seven days.

The notices be made returnable within four weeks. Let record from the tribunal be sent for. List this matter after four weeks.




                                      (SANJAY YADAV)                                     (ATUL SREEDHARAN)
                                          JUDGE                                                    JUDGE


                                  julie




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Date: 2020.03.04 16:01:09 IST