Madhya Pradesh High Court
M/S Narmada Transmission Pvt Ltd vs Madhya Pradesh Poorv Kshetra Vidyut ... on 2 March, 2020
Author: Sanjay Yadav
Bench: Sanjay Yadav
1 AR-41-2019
The High Court Of Madhya Pradesh
AR-41-2019
(M/S NARMADA TRANSMISSION PVT LTD Vs MADHYA PRADESH POORV KSHETRA VIDYUT VITRAN
CO LTD AND OTHERS)
5
Jabalpur, Dated : 02-03-2020
Mr. Kapil Duggal, learned counsel for the petitioner.
Heard on admission.
Admit.
Issue notices to the respondents by registered A/D on payment of
process fee within seven days.
The notices be made returnable within four weeks. Let record from the tribunal be sent for. List this matter after four weeks.
(SANJAY YADAV) (ATUL SREEDHARAN)
JUDGE JUDGE
julie
Signature Not Verified
SAN
Digitally signed by JULIE SINGH
Date: 2020.03.04 16:01:09 IST