Bombay High Court
Mayur Mahade Salunkhe And Ors vs State Of Maharashtra And Anr on 15 March, 2024
Author: N.R. Borkar
Bench: Prakash D. Naik, N.R. Borkar
28-WP-4005-2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITION NO. 4005 OF 2023
Mayur Mahade Salunkhe and Ors. ... Petitioners
Versus
The State of Maharashtra and Anr. ... Respondents
.........
Mr. Niranjan Bhavake a/w Meghna Tripathi i/b Bhavake and
Associates for the Petitioners.
Mr. V. A. Kulkarni, APP for the State.
Ms. Drishti Madhani for Respondent.
.........
CORAM : PRAKASH D. NAIK &
N.R. BORKAR, JJ.
DATED : 15.03.2024 P.C. :-
Matter is settled between the parties.
2. Complainant is not present in the Court.
3. Learned APP seeks time to take instructions.
4. Stand over to 22.03.2024.
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