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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(p) in Grama Panchayats Rules, 1968

(p)Any bidder aggrieved by the action of the officer conducting auction under these rules may within fifteen days of the order appeal to the [Sub-Collector] [Substituted by S.R.O.No. 648/99 vide Orissa Gazette Extraordinary No. 1183, Dated, 16.8.1999.] who may stay, set aside or confirm the said order.