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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(1)The Licensing Inspectors and other Officers authorized by the Licensing Officer shall inspect the sheds provided for keeping animals or birds periodically at least once in three months and after inspection shall make an entry on the space provided in the Licence Book kept by the licensees. At the time of inspection, if the number of animals or birds are found more than the numbers mentioned in the licence, the Licensing Inspectors or the Officers authorized by the Licensing Officer shall report to the Licensing Officer within twenty-four hours of his inspection of the sheds. The Licensing Officer shall issue notice to the licensee for removing of such additional animals or birds kept by him.