Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(7) in Haryana Rural Employment Guarantee Scheme, 2007

(7)District Programme Coordinator and Additional District Programme Coordinator shall be authorized to sign cheques for drawal of funds upto Rs.10.00 lacs.