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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Andhra Pradesh - Subsection

Section 91(1) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(1)The Returning Officer may have the Control Units of the voting machines used at more than one polling station taken up for scrutiny and inspection and votes recorded in such units counted simultaneously.