Supreme Court - Daily Orders
Neeraj Chopra vs M/S Amr Infrastructure Limited on 12 January, 2026
ITEM NO.8 COURT NO.17 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 71986/2025
[Arising out of impugned final judgment and order dated 03-12-2025
in IB No. 02/2017 passed by the National Company Law Apellate
Tribunal]
NEERAJ CHOPRA Petitioner(s)
VERSUS
M/S AMR INFRASTRUCTURE LIMITED & ANR. Respondent(s)
IA No. 3389/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 3566/2026 - GRANT OF INTERIM RELIEF IA No. 3554/2026 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 3393/2026 - PERMISSION TO FILE PETITION (SLP/TP/WP/..) Date : 12-01-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.V. VISWANATHAN HON'BLE MR. JUSTICE VIPUL M. PANCHOLI For Petitioner(s) :
Mr. S. Banthia, Adv.
Mr. Rajan Narain, AOR For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R As prayed for, list the special leave petition next week.
(HARPREET KAUR) (MANOJ KUMAR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by HARPREET KAUR Date: 2026.01.13 15:05:32 IST Reason: