Supreme Court - Daily Orders
Rajasthan State Road Transport ... vs Kesar Singh (Dead) Through Lrs on 2 September, 2022
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.1712 COURT NO.15 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8807/2022
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Petitioner(s)
VERSUS
KESAR SINGH (DEAD) THROUGH LRS Respondent(s)
(FOR ADMISSION and I.R. and IA No.117017/2022-EXEMPTION FROM FILING
O.T. and IA No.117012/2022-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS )
Date : 02-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
[IN CHAMBER]
For Petitioner(s) Ms. Ritu Bhardwaj, Adv.
Mr. Karan Giri, Adv.
Mr. Sachin Mittal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
I.A. No. 117012/2022
Delay of 120 days in re-filing the SLP is condoned.
(SHUBHAM YADAV) (ANITA RANI AHUJA)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2022.09.05
18:32:40 IST
Reason: