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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(3)(c) in Bihar Factories Rules, 1950

(c)All belts, pulleys, gears, chains, sproket wheels, and other dangerous moving parts of machinery which either form part of the machinery or are used in association with it shall be securely fenced by safe guards of substantial construction which shall be constantly maintained and kept in position while the parts of the machinery they are fencing are in motion.