Supreme Court - Daily Orders
Pulugu Raju vs The State Of Andhra Pradesh on 4 July, 2019
Bench: N.V. Ramana, Ajay Rastogi
ITEM NO.38 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) …………………...Diary No(s).19945/2019
(Arising out of impugned final judgment and order dated 23-07-2018
in CRLA No.912/2011 passed by the High Court of Judicature at
Hyderabad for the State of Telangana and the State of Andhra
Pradesh)
PULUGU RAJU Petitioner(s)
VERSUS
THE STATE OF ANDHRA PRADESH Respondent(s)
(FOR ADMISSION and I.R. and IA No.88660/2019-CONDONATION OF DELAY
IN FILING)
Date : 04-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) Mr. Vijay Kumar, AOR(SCLSC)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
Delay condoned.
The special leave petition is dismissed.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2019.07.04 17:04:36 IST Reason: