Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91I] [Entire Act] State of Madhya Pradesh - Subsection Section 91I(1) in The M.P. Irrigation Act, 1931 (1)The State Government may be notification make such rules as appear to it to be necessary or expedient for carrying out the provisions of this chapter.