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State of Andhra Pradesh - Section

Section 22 in Andhra Pradesh Universities Act, 1991

22. Annual Report.

- The Executive Council shall prepare an annual report of the University and send it to the Academic Senate on or before such date as may be prescribed by the Statutes. The report shall be considered by the Academic Senate at its next annual meeting. A copy of the report with a copy of the resolution therein, if any, of the Academic Senate shall be submitted to the State Government for information.