Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 38V] [Entire Act] Union of India - Subsection Section 38V(1) in The Wild Life (Protection) Act, 1972 (1)The State Government shall, on the recommendation of the Tiger Conservation Authority, notify an area as a tiger reserve.
