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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(2)The Executive Officer or the Chief Executive Officer shall render to the Panchayat Samiti or Zila Parishad, as the case may be and the Government accurately and promptly such accounts and returns exhibiting the position of those transactions, as may he required of him from time to time.