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[Cites 1, Cited by 0]

Madras High Court

Parvathi Sunitha Kumaran vs Dr.R.Brindha Devi on 7 April, 2025

Author: R.Subramanian

Bench: R.Subramanian, J.Sathya Narayana Prasad

                                                                                      Cont.P.No. 60 of 2025
                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                  DATED: 07.04.2025
                                                          CORAM:
                              THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                AND
                         THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD

                                         Contempt Petition No. 60 of 2025

                     Parvathi Sunitha Kumaran                                             ...Petitioner

                                                               Vs.

                     1.Dr.R.Brindha Devi, I.A.S.,
                       The District Collector, Salem,
                       Salem District, The Collectorate,
                       Fort Main Road, Salem - 636 001,
                       Salem District.

                     2.Mrs.P.Menaha,
                       The Revenue Divisional Officer, Salem,
                       The Collectorate, Fort Main Road,
                       Salem - 636 001.

                     3.Mrs.Jaya,
                       The Block Development Officer Yercaud
                       30/68 Ondikadai, Salem - Yercaud Ghat Road,
                       Yercaud - 636 601, Salem District.

                     4.Mr.Ramesh Kumar,
                       The Thasildar, Yercaud Taluk Officer,
                       Yercaud - 636 601, Salem District.

                     5.Mr.Sundaram,
                       The Village Panchayat Officer,
                       Vellakkadai Panchayat, Yercaud - 636 601.
                       Salem District.                                                ...Respondents
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https://www.mhc.tn.gov.in/judis             ( Uploaded on: 29/04/2025 01:33:22 pm )
                                                                                             Cont.P.No. 60 of 2025



                     Prayer: Contempt Petition filed under Section 11 of the Contempt of Courts
                     Act, 1971, seeking to take cognizance of the contempt committed by the
                     respondents with regard to the order dated 22.04.2024 made in
                     W.A.No.2979 of 2023 and punish them for contempt of Court.

                                        For Petitioner         : Mr.A.Arulmozhi

                                        For Respondents : Mr.A.Selvendran
                                                                 Special Government Pleader




                                                                ORDER

(Order of the Court was made by R.SUBRAMANIAN, J.) Complaining that the order of the Division Bench dated 22.04.2024 has not been complied with, the petitioner has come up with this contempt petition.

2. It is seen from the proceedings of the District Collector, Salem dated 22.03.2025 that the order has been given effect to and Survey No.28/5 has been designated as a burial ground. It is also stated that no further burial will be allowed in Survey Nos. 26 & 27.

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3. In view of the same, this Contempt Petition is closed.

(R.S.M., J.) (J.S.N.P., J.) 07.04.2025 kkn Index: No Speaking Neutral Citation : No 3/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/04/2025 01:33:22 pm ) Cont.P.No. 60 of 2025 To:

1.Dr.R.Brindha Devi, I.A.S., The District Collector, Salem, Salem District, The Collectorate, Fort Main Road, Salem - 636 001, Salem District.
2.Mrs.P.Menaha, The Revenue Divisional Officer, Salem, The Collectorate, Fort Main Road, Salem - 636 001.
3.Mrs.Jaya, The Block Development Officer Yercaud 30/68 Ondikadai, Salem - Yercaud Ghat Road, Yercaud - 636 601, Salem District.
4.Mr.Ramesh Kumar, The Thasildar, Yercaud Taluk Officer, Yercaud - 636 601, Salem District.
5.Mr.Sundaram, The Village Panchayat Officer, Vellakkadai Panchayat, Yercaud - 636 601.

Salem District.

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/04/2025 01:33:22 pm ) Cont.P.No. 60 of 2025 R.SUBRAMANIAN, J.

and J. SATHYA NARAYANA PRASAD, J.

KKN Contempt Petition No. 60 of 2025 07.04.2025 5/5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 29/04/2025 01:33:22 pm )